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[Cites 0, Cited by 0] [Section 56(3)] [Section 56] [Entire Act]

State of Chattisgarh - Subsection

Section 56(3)(a) in The Chhattisgarh Co-operative Societies Rules, 1962

(a)Where the property to be attached is immovable, the attachment shall be made by an order prohibiting the person from transferring or charging the property in any way and all persons from taking any benefit from such transfer or charge.