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[Cites 0, Cited by 0] [Section 12] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 12(1) in Jammu and Kashmir Persons With Disabilities (Equal Opportunities, Protection of Rights and Full Participation) Rules, 2003

(1)Non-official members of the Co-ordination Committee resident at State Head quarters shall be paid an allowance at a rate to be fixed by the Government from time to time for each day of the actual meeting of the Co-ordination Commit¬tee.