Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 77] [Entire Act] State of Bihar - Subsection Section 77(1) in The Bihar State Housing Board Act, 1982 (1)Notwithstanding anything contained in Section 76 the Government may order that there shall be a concurrent audit of the account of the Board by such person as it thinks fit.
