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[Cites 0, Cited by 0] [Section 90] [Entire Act]

Bombay Presidency - Subsection

Section 90(1) in The Bombay Dentists Rules, 1951

(1)In the month of September in each year, an estimate of the revenue and of the expenditure of the Council for the year commencing on 1st April next ensuing, shall be laid before the Council.