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[Cites 0, Cited by 0] [Section 53(2)] [Section 53] [Entire Act]

State of Jammu-Kashmir - Subsection

Section 53(2)(e) in Jammu and Kashmir Shops and Establishments Act, 1966

(e)the qualifications of Inspectors to be appointed under section 34 and the powers which such Inspectors shall exercise under section 35;