Rajasthan High Court - Jaipur
Satpal Bhera Son Of Shri Shiv Karan Bhera vs State Of Rajasthan on 24 September, 2019
HIGH COURT OF JUDICATURE FOR RAJASTHAN
BENCH AT JAIPUR
S.B. Civil Writ Petition No. 387/2019
Satpal Bhera Son Of Shri Shiv Karan Bhera
----Petitioner
Versus
State Of Rajasthan
----Respondent
For Petitioner(s) : Mr. Ashish Saksena For Respondent(s) : Ms. Archana on behalf of Mr. Anil Mehta HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA Order 24/09/2019 Three weeks further time is granted to file reply failing which the Officer-in-Charge shall remain present in court on the next date.
Early listing application is allowed.
List on 21st October, 2019.
(SANJEEV PRAKASH SHARMA),J Anu /33 (Downloaded on 06/06/2021 at 09:50:17 PM) Powered by TCPDF (www.tcpdf.org)