Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 3] [Entire Act] Bengal Presidency - Section Section 8 in The Calcutta Police Act, 1866 8. Constitution of Police-force For the said town of Calcutta there shall be a Police-force, which shall consist number of such number of officers and shall be otherwise constituted in such manner as shall be from time to time ordered by the said State Government.
