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[Cites 0, Cited by 0] [Section 343(1)] [Section 343] [Entire Act]

State of Tamilnadu - Subsection

Section 343(1)(b) in The Coimbatore City Municipal Corporation Act, 1981

(b)that a block or group of buildings, is, for any of the said reasons, or by reason of the manner in which the buildings are crowded together, attended with such risk as aforesaid,