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State of West Bengal - Section

Section 7 in West Bengal Shops and Establishments Rules, 1964

7. Notice of winding up.

- Notice of winding up of the business of a shop or an establishment shall be in Form E and shall be accompanied by the registration certificate.Explanation.—Every case where a shop or an establishment is closed for a continuous period of six months or more shall be treated for the purposes of this Rule as a case of winding up.