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[Cites 0, Cited by 0] [Section 14] [Entire Act]

State of Tamilnadu - Subsection

Section 14(6) in Tamil Nadu Hostels and Homes for Women and Children (Regulation) Act, 2014

(6)The manager and resident manager shall ensure that the inmates of hostel, lodging house or home for women and children are not subjected to any form of mental or physical harassment.Part - V Safety and Security Measures