Section 13(1)(c) in The Punjab Agricultural Produce Markets Act, 1961

[Cites 0, Cited by 0] [Section 13(1)] [Section 13] [Entire Act]

State of Punjab - Subsection

Section 13(1)(c) in The Punjab Agricultural Produce Markets Act, 1961

(c)to bring, prosecute or defend or aid in bringing, prosecuting or defending any suit, action, proceeding, application or arbitration, on behalf of the Committee or otherwise when directed by the Board [-] [Omitted by Punjab Act 40 of 1963, Section 7.].

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State of Punjab - Subsection

Section 13(1)(c) in The Punjab Agricultural Produce Markets Act, 1961