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State of Tamilnadu - Section

Section 8 in The Coimbatore City Municipal Corporation Water Supply By-Laws, 1990

8. Payment of water charges.

- The water charges shall be paid to the Corporation within fifteen days from the date of reading the, meter and recording the same in spot bill-meter card, indicating the amount due.In respect of Government offices, the charges are payable on receipt of demands, within 15 days.