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[Cites 0, Cited by 0] [Section 9] [Entire Act]

State of Odisha - Subsection

Section 9(2) in Cuttack Development Authority (Planning and Building Standards) Regulations, 2001

(2)The technical personnel and builder as specified in Sub-clause (1) above shall have to be registered with the Authority. Their qualifications and competence shall be as per Schedule-1.