Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Punjab - Section Section 17 in Land Revenue Assessment Rules, 1929 17. Assessment proposals. - The Revenue-officer shall, having taken into consideration the existing assessment the true net assets arrived at under rule 12 and all other relevant factors, make his proposals as to the future assessment of each assessment circle.
