Calcutta High Court
Usha Beltron Industries Ltd vs Nanda Kishore Parasramka on 10 April, 2014
Author: Arun Mishra
Bench: Arun Mishra
APD 476 of 1991
C.S.268 of 1973
IN THE HIGH COURT AT CALCUTTA
Civil Appellate Jurisdiction
ORIGINAL SIDE
USHA BELTRON INDUSTRIES LTD.
Versus
NANDA KISHORE PARASRAMKA
BEFORE:
The Hon'ble CHIEF JUSTICE MR. ARUN MISHRA
The Hon'ble JUSTICE JOYMALYA BAGCHI
Date : 10th April, 2014.
For Appellant :
For Respondent:
The Court : Nobody appears to prosecute the matter. As reported by the Registry of this Court, there is no entry in the Ledger and papers are also not available.
Consequently, the matter is dismissed for non-prosecution. (JOYMALYA BAGCHI, J.) (ARUN MISHRA, CJ.) Rsg/B.Pal