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[Cites 0, Cited by 0] [Section 49] [Entire Act]

State of Goa - Subsection

Section 49(1) in The Corporation of the City of Panaji (Election) Rules, 2004

(1)The Returning Officer shall exclude from the place fixed for counting of votes all persons except-
(a)such person as he may appoint to assist him in the counting;
(b)persons authorized by the Commission;
(c)public servants on duty in connection with the election; and
(d)candidates, their election agents and counting agents.