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[Cites 0, Cited by 0] [Section 13] [Entire Act]

State of Rajasthan - Subsection

Section 13(5) in Rajasthan Electricity Regulatory Commission (Metering) Regulations 2007

(5)The consumer or his authorized representative may sign such report if present during testing. In case of Interface meters, the joint report shall be prepared and signed by representatives of concerned parties. One copy of report shall be delivered to other concerned party/consumer.