Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 130(1)] [Section 130] [Entire Act] State of Manipur - Subsection Section 130(1)(iii) in Manipur Goods and Services Tax Act, 2017 (iii)supplies any goods liable to tax under this Act without having applied for registration; or