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[Cites 0, Cited by 0] [Section 5(3)] [Section 5] [Entire Act]

State of Tamilnadu - Subsection

Section 5(3)(viii) in Tamil Nadu Electricity Supply Undertakings (Acquisition) Act, 1954

(viii)any amount paid actually by the licensee in respect of every contract referred to in section 6(2)(a)(iii);