Allahabad High Court
Rajendra Nath Sharma vs Union Of India And 3 Others on 16 July, 2019
Bench: Shashi Kant Gupta, Saurabh Shyam Shamshery
HIGH COURT OF JUDICATURE AT ALLAHABAD ?Court No. - 32 Case :- WRIT - C No. - 22787 of 2019 Petitioner :- Rajendra Nath Sharma Respondent :- Union Of India And 3 Others Counsel for Petitioner :- Manisha Chaturvedi,Saumya Srivastava Counsel for Respondent :- A.S.G.I.,Gyan Prakash Shrivastava Hon'ble Shashi Kant Gupta,J.
Hon'ble Saurabh Shyam Shamshery,J.
As prayed by the learned counsel for the petitioner, list this matter after two weeks showing the name of Mr. Amrish Sahai, learned counsel for the respondent no.1.
Order Date :- 16.7.2019 MLK