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[Cites 1, Cited by 7]

Supreme Court - Daily Orders

P.M.S. Diesels, G.T. Road, Village, ... vs Commissioner Of Income Tax-2, ... on 6 November, 2015

Bench: Dipak Misra, Prafulla C. Pant

  ITEM NO.42                                    COURT NO.4                     SECTION IIIA

                                    S U P R E M E C O U R T O F          I N D I A
                                            RECORD OF PROCEEDINGS

  Petition(s) for Special Leave to Appeal (C) No.30765/2015

  (Arising out of impugned final judgment and order dated 29/04/2015
  in ITA No. 716/2009 passed by the High Court of Punjab & Haryana
  at Chandigarh)

  P.M.S. DIESELS, G.T. ROAD, VILLAGE, JAMALPUR,                                 Petitioner(s)
  PHAGWARA (THR. PARTMNER SMT. SANTOSH SEHDEV)

                                                          VERSUS

  COMMISSIONER OF INCOME TAX-2, JALANDHAR                                        Respondent(s)

  (With interim relief and office report)

  Date : 06/11/2015 This petition was called on for hearing today.

  CORAM :
                                    HON'BLE MR. JUSTICE DIPAK MISRA
                                    HON'BLE MR. JUSTICE PRAFULLA C. PANT

  For Petitioner(s)                       Mr. Ravish Sood, Adv.
                                          Mr. Aftab Ali Khan, AOR

  For Respondent(s)

                             UPON hearing the counsel the Court made the following
                                                O R D E R

Heard learned counsel for the petitioner. It is not in dispute that the appeal preferred by the revenue has been dismissed by this Court on 2nd July, 2014. It is submitted by the learned counsel for the petitioner that the assessee is grieved by certain findings recorded by the High Court while disposing of the appeal under Section 260A of the Income Tax Act, 1961.

Issue notice.

Prayer for stay stands rejected.

Signature Not Verified Digitally signed by Chetan Kumar Date: 2015.11.07 12:42:30 IST Reason:
                                 (Chetan Kumar)                          (H.S. Parasher)
                                  Court Master                             Court Master