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State of Karnataka - Section

Section 28 in The Krantiveera Sangolli Rayanna Kshetra Development Authority Act, 2016

28. Promotion of Tourism by the Authority.

- The Authority may organize programmes and activities for promotion of tourism, cultural and Historical Heritage centre to give wider publicity to the heritage sites. Such programmes may include-
(a)Birthday Celebration of Sangolli Rayanna.
(b)Martyr Celebration of Sangolli Rayanna.
(c)Art Exhibitions and Sales.
(d)Seminars, Symposia, workshops.
(e)Annual Fairs and Festivals of special nature.