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[Cites 0, Cited by 0] [Section 2] [Entire Act]

State of West Bengal - Subsection

Section 2(i) in The West Bengal Electricity Regulatory Commission (Recovery of Expenditure for Providing New Connections) Regulation 2005

(i)Extra High Tension (EHT) or Extra High Voltage (EHV) means supply voltage where the voltage exceeds 33000 Volts in normal condition, or as may be defined by either the Central Government in a Rule, or by the Central Electricity Authority;