Section 34(2) in The Rajasthan Technical University Act, 2006
(2)The following moneys shall form part of, and be paid into the University Fund, namely:-(i)any contribution or grant by the State Government;(ii)income arising to the University from all sources including income from fees and charges;(iii)trusts, bequests, donations, endowments and other grants, if any;(iv)such other moneys as may be prescribed by the Statutes.
