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State of Rajasthan - Section

Section 11 in Rajasthan Legislative Assembly Members (Travelling & Daily Allowances) Rules, 1964

11. Non-admissibility of Travelling allowance & Daily allowance.

- Notwithstanding anything contained in these rules a member shall not draw travelling allowance or daily allowance under these rules if, for the same journey or the same halt or attendance, he has drawn any such allowance from the Government in another capacity.