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[Cites 0, Cited by 0] [Section 2(1)] [Section 2] [Entire Act]

State of Chattisgarh - Subsection

Section 2(1)(gg) in Chhattisgarh Food and Nutritional Security Act, 2012

(gg)"Targeted Public Distribution System" means the system for distribution of essential commodities to the ration card holders through fair price shops;