Legal Document View

Unlock Advanced Research with PRISMAI

- Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ...
Upgrade to Premium
[Cites 0, Cited by 1] [Section 75(2)] [Section 75] [Entire Act]

Union of India - Subsection

Section 75(2)(e) in The Employees' State Insurance Act, 1948

(e)claim under section 70 for the recovery of the value or amount of the benefits received by a person when he is not law­fully entitled thereto; and