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[Cites 0, Cited by 0] [Section 16(1)] [Section 16] [Entire Act]

State of Jharkhand - Subsection

Section 16(1)(b) in Jharkhand Control of Crimes Act, 2002

(b)by order notified in the Official Gazette direct the said person to appear before such officer, at such place and within such period as may be specified in the order.