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State of Punjab - Section

Section 842 in Punjab Jail Manual, 1996

842. Examination of grain. Prompt payment to be made.

- The Medical Officer shall examine every delivery of grain brought to the jail and satisfy himself that it is of good quality before it is stored. There should be no delay between delivery and weighment, and payment should be made at once after approval by the Superintendent, otherwise it cannot be expected that the most favourable terms will be obtained.