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[Cites 0, Cited by 0] [Section 91(1)] [Section 91] [Entire Act]

State of Jharkhand - Subsection

Section 91(1)(vi) in Jharkhand Juvenile Justice (Care and Protection of Children) Rules, 2017

(vi)develop information material detailing the rights of the child victims or witnesses and their families, and containing useful information in local languages, which may be provided to the victim and her/his family;