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State of Assam - Section

Section 64 in Instructions Relating to Liquor

64. Registers to be bound in volumes for one year.

- Forms of the ware-house registers Nos. 2, 5, 9, 13 and 18 as mentioned in Instruction 63 above should be bound together in volumes in sufficient number to last for one year at a time. With effect from the 1st April on each year the volumes for the previous financial year will be closed and a fresh set of volumes brought into use, as it is necessary that an inspecting officer should be able to obtain the complete set of registers of the previous financial years. On the cover of each volume should be written "Financial year 20-20."