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Supreme Court - Daily Orders

S.R.Sukumar vs S.Sunaad Raghuram on 31 October, 2014

Bench: T.S. Thakur, Adarsh Kumar Goel, R. Banumathi

         ITEM NO.203                           COURT NO.2                SECTION IIB

                                   S U P R E M E C O U R T O F       I N D I A
                                           RECORD OF PROCEEDINGS

         Petition(s) for Special Leave to Appeal (Crl.)               No(s).     4813/2012

         (Arising out of impugned final judgment and order dated 20/01/2012
         in CRLP No. 5077/2007 passed by the High Court Of Karnataka At
         Bangalore)

         S.R.SUKUMAR                                                     Petitioner(s)

                                                     VERSUS

         S.SUNAAD RAGHURAM                                               Respondent(s)

         (With appln. (s) for stay and office report)
         (For Final Disposal)

         Date : 31/10/2014 This petition was called on for hearing today.

         CORAM :
                             HON'BLE MR. JUSTICE T.S. THAKUR
                             HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
                             HON'BLE MRS. JUSTICE R. BANUMATHI

         For Petitioner(s)             Dr. (Mrs.) Vipin Gupta,Adv.


         For Respondent(s)             Mr.   S. Udaya Kumar Sagar,Adv.
                                       Ms.   Bina Madhavan,Adv.
                                       Ms.   Praseena E. Joseph,Adv.
                                       Mr.   Shivendra Singh,Adv.
                                       Ms.   Akanksha Mehra,Adv.
                                       Ms.   Vishakha Upadhyaya,Adv.
                                       For   M/s. Lawyer S Knit & Co,Adv.

                         UPON hearing the counsel the Court made the following
                                                  O R D E R

Post on another day.

(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2014.11.01 13:32:36 IST Reason: