Supreme Court - Daily Orders
S.R.Sukumar vs S.Sunaad Raghuram on 31 October, 2014
Bench: T.S. Thakur, Adarsh Kumar Goel, R. Banumathi
ITEM NO.203 COURT NO.2 SECTION IIB
S U P R E M E C O U R T O F I N D I A
RECORD OF PROCEEDINGS
Petition(s) for Special Leave to Appeal (Crl.) No(s). 4813/2012
(Arising out of impugned final judgment and order dated 20/01/2012
in CRLP No. 5077/2007 passed by the High Court Of Karnataka At
Bangalore)
S.R.SUKUMAR Petitioner(s)
VERSUS
S.SUNAAD RAGHURAM Respondent(s)
(With appln. (s) for stay and office report)
(For Final Disposal)
Date : 31/10/2014 This petition was called on for hearing today.
CORAM :
HON'BLE MR. JUSTICE T.S. THAKUR
HON'BLE MR. JUSTICE ADARSH KUMAR GOEL
HON'BLE MRS. JUSTICE R. BANUMATHI
For Petitioner(s) Dr. (Mrs.) Vipin Gupta,Adv.
For Respondent(s) Mr. S. Udaya Kumar Sagar,Adv.
Ms. Bina Madhavan,Adv.
Ms. Praseena E. Joseph,Adv.
Mr. Shivendra Singh,Adv.
Ms. Akanksha Mehra,Adv.
Ms. Vishakha Upadhyaya,Adv.
For M/s. Lawyer S Knit & Co,Adv.
UPON hearing the counsel the Court made the following
O R D E R
Post on another day.
(MAHABIR SINGH) (VEENA KHERA) COURT MASTER COURT MASTER Signature Not Verified Digitally signed by Mahabir Singh Date: 2014.11.01 13:32:36 IST Reason: