Delhi High Court - Orders
Devkumar G Aggarwal & Ors vs Mandir Sitaramji & Anr on 9 March, 2021
Author: Navin Chawla
Bench: Navin Chawla
$~13 & 14
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ CM(M) 618/2020 & CM No.32081/2020
(14) CM(M) 1/2021 & CM No.100/2021
DEVKUMAR G AGGARWAL & ORS. ..... Petitioners
Through Ms.Deepshikha Malhotra,
Mr.Dhavish Chitkara, Advs.
versus
MANDIR SITARAMJI & ANR. ..... Respondents
Through Mr.Sanjay Aggarwal, Adv. for R-1.
Mr.Yeeshu Jain, SC with Mr.Jyoti
Tyagi, Adv. for UOI.
CORAM:
HON'BLE MR. JUSTICE NAVIN CHAWLA
ORDER
% 09.03.2021 This hearing has been held by video conferencing. The respondents are granted three weeks to file their reply. Rejoinders thereto, if any, be filed within three weeks thereafter.
The learned Reference Court is requested to grant a date beyond the date given by this Court.
List on 17th May, 2021.
NAVIN CHAWLA, J MARCH 9, 2021/Arya