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[Cites 0, Cited by 0] [Section 51] [Entire Act]

State of Punjab - Subsection

Section 51(2) in The Punjab Warehouses Rules, 1958

(2)No appeal shall be entertained by the Registrar, Co-operative Societies or the Government, as the case may be, unless the same is accompanied by a copy of the orders appealed against.Form I(See Rule 3)(Application for grant/renewal of license to the Registrar)ToThe Assistant Registrar,Co-operative Societies,-----------------------Sir,I/We--------------, s/o--------------------------, village--------------, P.O.-------------, Tehsil--------------------, District---------request that I/We may be granted a license-------------during the year ending 31st December, 19---------------as warehouseman for the storage of goods-------------------- License No.-------------granted------------------may be renewed for.