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State of Bihar - Section

Section 198 in The Bihar Motor Vehicles Rules, 1992

198. Prohibition of driving down hill with the gear disengaged.

- No person shall drive a motor vehicle with the engine free, that is to say: with the gear lever in neutral the clutch lever depressed, or with any free wheel or other device in operation which free the engine from the driving wheels and prevents the engine from acting as a brake when the vehicle is travelling down an incline.