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State of Rajasthan - Section

Section 13 in Rajasthan Street Vendors (Protection of Livelihood and Regulation of Street Vending) Rules, 2016

13. Allowances to be paid to a non-official member and a person associated/invited by the Town Vending Committee or its committee.

- A person invited by the Town Vending Committee or the sub-committee thereof shall be paid honorarium as may be fixed by the chairperson of Town Vending Committee and shall be paid out of the fund of the local authority to which the licensing fee and other charges received from street vendors are credited.