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Delhi High Court - Orders

Centeral Vigilance Commission vs Walmart India Pvt Ltd on 24 January, 2024

Author: Manmeet Pritam Singh Arora

Bench: Manmeet Pritam Singh Arora

                                          $~8
                                          *           IN THE HIGH COURT OF DELHI AT NEW DELHI
                                          +           LPA 642/2018
                                                      CENTERAL VIGILANCE COMMISSION              ..... Appellant
                                                                   Through: Ms. Talini Basu, Standing Counsel
                                                                            (Through VC) for CVC with Ms. Niti
                                                                            Priyakar, Advocate.

                                                                                         versus

                                                      WALMART INDIA PVT LTD                   ..... Respondent
                                                                  Through: Mr. Siddharth Agarwal, Sr. Advocate
                                                                            with Ms. Shally Bhasin, Mr.
                                                                            Chaitanya Safaya, Mr. Aayush
                                                                            Kapoor and Mr. Anand Amit,
                                                                            Advocates.

                                          CORAM:
                                          HON'BLE THE ACTING CHIEF JUSTICE
                                          HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
                                                            ORDER

% 24.01.2024 At the request of learned counsel for the Appellant, adjourned to 1st April, 2024.

ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J JANUARY 24, 2024/rhc This is a digitally signed order.

The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 22:26:03