Delhi High Court - Orders
Centeral Vigilance Commission vs Walmart India Pvt Ltd on 24 January, 2024
Author: Manmeet Pritam Singh Arora
Bench: Manmeet Pritam Singh Arora
$~8
* IN THE HIGH COURT OF DELHI AT NEW DELHI
+ LPA 642/2018
CENTERAL VIGILANCE COMMISSION ..... Appellant
Through: Ms. Talini Basu, Standing Counsel
(Through VC) for CVC with Ms. Niti
Priyakar, Advocate.
versus
WALMART INDIA PVT LTD ..... Respondent
Through: Mr. Siddharth Agarwal, Sr. Advocate
with Ms. Shally Bhasin, Mr.
Chaitanya Safaya, Mr. Aayush
Kapoor and Mr. Anand Amit,
Advocates.
CORAM:
HON'BLE THE ACTING CHIEF JUSTICE
HON'BLE MS. JUSTICE MANMEET PRITAM SINGH ARORA
ORDER
% 24.01.2024 At the request of learned counsel for the Appellant, adjourned to 1st April, 2024.
ACTING CHIEF JUSTICE MANMEET PRITAM SINGH ARORA, J JANUARY 24, 2024/rhc This is a digitally signed order.
The authenticity of the order can be re-verified from Delhi High Court Order Portal by scanning the QR code shown above. The Order is downloaded from the DHC Server on 25/01/2024 at 22:26:03