Section 223 in U.P. Building And Other Construction Workers (Regulation Of Employment And Conditions Of Service) Rules, 2009
223. Occupational Health Centre.
- The employer shall ensure at a construction site of building or other construction work that :Where building or other construction work involving hazardous processes as specified under Schedule-IX shall be provided with :(a)an occupational health centre, mobile or static, is provided and is maintained in good order at such site;(b)services and facilities as per the scale laid down in Schedule-X are provided at the occupational health centre referred to in clause (a);(c)a construction medical officer appointed at a occupational health centre possesses the qualification as laid down in Schedule-II.
