Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] NCT Delhi - Section Section 4 in THE DELHI MUNICIPAL CORPORATION (AMENDMENT) ACT, 2022 4. In Chapter II, for the heading and sub-heading, the following heading and sub-heading shall be substituted, namely:— "ESTABLISHMENT OF MUNICIPAL CORPORATION OF DELHI Constitution of Municipal Corporation".
