- The following shall be the officers of the University:-(1)[* * *] [The words 'The Chancellor' omitted by the Amendment Act 3 of 2000.](2)The Vice-Chancellor;(3)The Deans of Faculties;(4)The Registrar;(5)The Finance Officer; and(6)Such other officers as may be declared by the Statutes to be officers of the University.
