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[Cites 0, Cited by 0] [Section 2] [Entire Act]

Union of India - Subsection

Section 2(j) in The Companies (Cost Accounting Records) Rules, 2011

(j)"Manufacturing Activity" includes any act, process or method employed in relation to -
(i)transformation of raw materials, components, sub-assemblies, or parts into semi-finished or finished products; or
(ii)making, altering, repairing, fabricating, generating, composing, ornamenting, furnishing, finishing, packing, re-packing, oiling, washing, cleaning, breaking-up, demolishing, or otherwise treating or adapting any product with a view to its use, sale, transport, delivery or disposal; or
(iii)constructing, reconstructing, reconditioning, servicing, refitting, repairing, finishing or breaking up of any products.