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State of Uttar Pradesh - Section

Section 39 in U.P. Zamindari Abolition and Land Reforms Rules, 1952

39.

[From the information received from the Collector, the Compensation Officer shall prepare a statement in Z.A. Form 25-A showing the distribution of Agricultural income-tax on khata khewats.] [Substituted by Notification No. 9203(1)/I-A-463-1952, dated 11.02.1953.]