Himachal Pradesh High Court
M/S Banjara Mountain Retreat vs . Hira Nand Sharma on 12 December, 2022
Author: Sandeep Sharma
Bench: Sandeep Sharma
M/s Banjara Mountain Retreat Vs. Hira Nand Sharma CS No. 96 of 2021 .
12.12.2022 Present: Mr. Ajay Vaidya,Advocate, for the plaintiff.
Mr. Shrawan Dogra, Sr. Advocate with Mr. Tejasvi Dogra, Advocate, for the defendant.
OMP No. 651 of 2022 List for consideration on 29.12.2022.
r (Sandeep Sharma)
Judge
12th December, 2022
(Guleria)
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