Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Entire Act] State of Uttarakhand - Section Section 9 in The Uttarakhand Witness Protection Act, 2020 9. Witness to be apprised of the provision of the Act It shall be mandatory for Investigathg Officer/Court to infonn each and every witness about the existence of this Act and its salient features.
