Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 39] [Entire Act] State of Punjab - Subsection Section 39(b) in Punjab Panchayat Samitis and Zila Parishads Act, 1961 (b)the proportion in which the salary and expenses of the officer or functionary are to be borne by the Panclhayat Samitis concerned; and
