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[Cites 0, Cited by 0] [Section 97] [Entire Act]

State of Arunachal Pradesh - Subsection

Section 97(2) in Arunachal Pradesh Agricultural Produce and Livestock Marketing (Promotion and Facilitation) Act, 2017

(2)Save as otherwise provided in sub-section ( 1) the provisions of chapter IV shall mutatis mutandis apply for the conduct of the business of the Board.