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[Cites 0, Cited by 0] [Section 5] [Entire Act]

State of Uttar Pradesh - Subsection

Section 5(6) in Rules under the United Provinces Excise Act, 1910

(6)The United Provinces Sales of Motor Spirit Taxation Act, 1939 (Act I of 1939) in respect of levy and collection of tax on retail sale of motor spirit;