Patna High Court - Orders
Bikramganj Bar Association vs State Of Bihar & Ors on 11 May, 2015
Author: Ramesh Kumar Datta
Bench: Ramesh Kumar Datta, Anjana Mishra
IN THE HIGH COURT OF JUDICATURE AT PATNA
Miscellaneous Jurisdiction Case No.302 of 1996
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Bikramganj Bar Association
.... .... Petitioner/s
Versus
State of Bihar & Ors
.... .... Respondent/s
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CORAM: HONOURABLE MR. JUSTICE RAMESH KUMAR
DATTA
and
HONOURABLE JUSTICE SMT. ANJANA MISHRA
ORAL ORDER
(Per: HONOURABLE MR. JUSTICE RAMESH KUMAR DATTA)
5 11-05-2015No one appears for the petitioner.
This contempt application is dismissed as not pressed.
(Ramesh Kumar Datta, J) (Anjana Mishra, J) Saif/-Jagdish U