Unlock Advanced Research with PRISMAI Integrated with over 4 crore judgments and laws — designed for legal practitioners, researchers, students and institutions - Know your Kanoon - Doc Gen Hub - Counter Argument - Case Predict AI - Talk with IK Doc - ... Upgrade to Premium Document Options Get in PDF Print it! [Cites 0, Cited by 0] [Section 400] [Entire Act] Bengal Presidency - Subsection Section 400(i) in Bengal Trade Union Regulations, 1927 (i)Undertaken by Central, Regional or Local Authorities or with the aid of subsidies or loans from such Authorities or supervised by them
