Bombay High Court
Union Of India Through Secretary To Gov. ... vs Sonawane Vijay Arvind on 12 March, 2021
Author: G. S. Kulkarni
Bench: Dipankar Datta, G. S. Kulkarni
Digitally
Vidya signed by
Vidya S. Amin
S. Date:
2021.03.16
Amin 11:30:25
+0530
5-16.WPST4452_2020
Vidya Amin
IN THE HIGH COURT OF JUDICATURE AT BOMBAY
CIVIL APPELLATE JURISDICTION
WRIT PETITION (St.) NO. 4452 OF 2020
Union of India, through Secretary to
Govt. of India, Ministry of Defence & Ors. ... Petitioners
vs.
Sonawane Vijay Arvind ... Respondent
WITH
WRIT PETITION (St.) NO. 4453 OF 2020
Union of India, through Secretary to
Govt. of India, Ministry of Defence & Ors. ... Petitioners
vs.
Rajesh Shridhar Bandkar ... Respondent
WITH
WRIT PETITION (St.) NO. 4548 OF 2020
Union of India & Ors. ... Petitioners
vs.
Madane Samiran Sakharam ... Respondent
WITH
WRIT PETITION (St.) NO. 4549 OF 2020
Union of India & Ors. ... Petitioners
vs.
Surekha Nitin Sonawane ... Respondent
WITH
WRIT PETITION (St.) NO. 4550 OF 2020
Union of India & Ors. ... Petitioners
vs.
Deepak Sharma ... Respondent
WITH
WRIT PETITION (St.) NO. 4764 OF 2020
Union of India, through Secretary to
Govt. of India, Ministry of Defence & Ors. ... Petitioners
vs.
Bais Krishnakant Laxman ... Respondents
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5-16.WPST4452_2020
WITH
WRIT PETITION (St.) NO. 4959 OF 2020
Union of India, through Secretary to
Govt. of India, Ministry of Defence & Ors. ... Petitioners
vs.
Anil Kumar M. Shikera &Ors. ... Respondents
WITH
WRIT PETITION (St.) NO. 5236 OF 2020
Union of India & Ors. ... Petitioners
vs.
Azharuddin Naziruddin Sayyed & Ors. ... Respondents
WITH
WRIT PETITION (St.) NO. 5288 OF 2020
Union of India, through Secretary & Ors. ... Petitioners
vs.
Samaresh Kumar Nayak & Ors. ... Respondents
WITH
WRIT PETITION (St.) NO. 5290 OF 2020
Union of India through Secretary to
Govt. of India, Ministry of Defence & Ors. ... Petitioners
vs.
Ravi Kumar Koli & Ors. ... Respondents
WITH
WRIT PETITION NO. 781 OF 2021
Union of India & Ors. ... Petitioners
vs.
Kamble Santosh Mohan ... Respondent
WITH
WRIT PETITION (St.) NO. 5338 OF 2021
Union of India through Secretary to
Govt. of India, Ministry of Defence & Ors. ... Petitioners
vs.
Abhijeet Ravindra Pawar s/o. Ravindra
Baurao Pawar ... Respondent
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5-16.WPST4452_2020
Ms. Anamika Malhotra for the petitioners.
None for the respondents.
CORAM :- DIPANKAR DATTA, CJ &
G. S. KULKARNI, J.
DATE :- MARCH 12, 2021 PC :
1. We are informed that the subject matter of challenge in these writ petitions is similar to the subject matter of challenge in Writ Petition (St.) No. 2020 of 2020.
2. List this batch of writ petitions immediately after Writ Petition (St.) No. 2020 of 2020 on Thursday next, i.e., March 18, 2021 along with Writ Petition (St.) No. 5688 of 2021.
3. In the meanwhile, Ms. Malhotra, learned counsel for the petitioners shall inform the learned advocates who had represented the respondents before the Central Administrative Tribunal that we desire representation from their side on the next date.
(G. S. KULKARNI, J.) (CHIEF JUSTICE)
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