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Bombay High Court

Union Of India Through Secretary To Gov. ... vs Sonawane Vijay Arvind on 12 March, 2021

Author: G. S. Kulkarni

Bench: Dipankar Datta, G. S. Kulkarni

        Digitally
Vidya   signed by
        Vidya S. Amin
S.      Date:
        2021.03.16
Amin    11:30:25
        +0530




                                                                                  5-16.WPST4452_2020

                        Vidya Amin

                                        IN THE HIGH COURT OF JUDICATURE AT BOMBAY
                                               CIVIL APPELLATE JURISDICTION

                                              WRIT PETITION (St.) NO. 4452 OF 2020

                                     Union of India, through Secretary to
                                     Govt. of India, Ministry of Defence & Ors. ...  Petitioners
                                                vs.
                                     Sonawane Vijay Arvind                      ... Respondent
                                                                  WITH
                                              WRIT PETITION (St.) NO. 4453 OF 2020

                                     Union of India, through Secretary to
                                     Govt. of India, Ministry of Defence & Ors. ...   Petitioners
                                                vs.
                                     Rajesh Shridhar Bandkar                    ...   Respondent

                                                             WITH
                                              WRIT PETITION (St.) NO. 4548 OF 2020

                                     Union of India & Ors.                      ...   Petitioners
                                                vs.
                                     Madane Samiran Sakharam                    ...   Respondent
                                                             WITH
                                              WRIT PETITION (St.) NO. 4549 OF 2020

                                     Union of India & Ors.                      ...   Petitioners
                                                vs.
                                     Surekha Nitin Sonawane                     ...   Respondent
                                                             WITH
                                              WRIT PETITION (St.) NO. 4550 OF 2020

                                     Union of India & Ors.                      ...   Petitioners
                                                vs.
                                     Deepak Sharma                              ...   Respondent
                                                             WITH
                                              WRIT PETITION (St.) NO. 4764 OF 2020

                                     Union of India, through Secretary to
                                     Govt. of India, Ministry of Defence & Ors. ...   Petitioners
                                                vs.
                                     Bais Krishnakant Laxman                    ...   Respondents

                                                                                                 1/3
                                              5-16.WPST4452_2020

                        WITH
         WRIT PETITION (St.) NO. 4959 OF 2020

Union of India, through Secretary to
Govt. of India, Ministry of Defence & Ors. ...   Petitioners
           vs.
Anil Kumar M. Shikera &Ors.                ...   Respondents

                        WITH
         WRIT PETITION (St.) NO. 5236 OF 2020

Union of India & Ors.                      ...   Petitioners
           vs.
Azharuddin Naziruddin Sayyed & Ors.        ...   Respondents

                        WITH
         WRIT PETITION (St.) NO. 5288 OF 2020

Union of India, through Secretary & Ors. ...  Petitioners
           vs.
Samaresh Kumar Nayak & Ors.              ... Respondents
                            WITH
         WRIT PETITION (St.) NO. 5290 OF 2020

Union of India through Secretary to
Govt. of India, Ministry of Defence & Ors. ...  Petitioners
           vs.
Ravi Kumar Koli & Ors.                     ... Respondents
                             WITH
             WRIT PETITION NO. 781 OF 2021

Union of India & Ors.                      ...   Petitioners
           vs.
Kamble Santosh Mohan                       ...   Respondent
                        WITH
         WRIT PETITION (St.) NO. 5338 OF 2021

Union of India through Secretary to
Govt. of India, Ministry of Defence & Ors. ...   Petitioners
           vs.
Abhijeet Ravindra Pawar s/o. Ravindra
Baurao Pawar                               ...   Respondent

                                                            2/3
                                               5-16.WPST4452_2020


Ms. Anamika Malhotra for the petitioners.
None for the respondents.

                      CORAM :- DIPANKAR DATTA, CJ &
                               G. S. KULKARNI, J.
                      DATE :-    MARCH 12, 2021
PC :

1. We are informed that the subject matter of challenge in these writ petitions is similar to the subject matter of challenge in Writ Petition (St.) No. 2020 of 2020.

2. List this batch of writ petitions immediately after Writ Petition (St.) No. 2020 of 2020 on Thursday next, i.e., March 18, 2021 along with Writ Petition (St.) No. 5688 of 2021.

3. In the meanwhile, Ms. Malhotra, learned counsel for the petitioners shall inform the learned advocates who had represented the respondents before the Central Administrative Tribunal that we desire representation from their side on the next date.

(G. S. KULKARNI, J.)                        (CHIEF JUSTICE)




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